Sri Basappa Basappa Doddamalappanavar vs State Of Karnataka Through Dy S P Dharwad on 29 October, 2010

[Cites 0, Cited by 0]

Karnataka High Court

Sri Basappa Basappa Doddamalappanavar vs State Of Karnataka Through Dy S P Dharwad on 29 October, 2010

Bench: L.Narayana Swamy

IN THE HIGH. COURT GI.-3" KARNATAKA SIRCUIT EEBICH AT EHARWAQ mwgn $323 THE 29th DAY 9? GCTQBER, g.{:~.:_;a': "

BEFO RE TEE HOWBLE MR. JUSTIQE m4:;§1§A;%,a;:§a-:sx;fA:y:§?'*:'«' CRIMENAL AP1=EgL_N9;36é;2oo'2? _~_ '~ = V' "

B§?2vEE§; . V'

2., Ssh Bagappa B2iSEipp:i i3;<3dd.z»:ié9£a'§a'pp:%n.;1va:"

figs: 3? _'§s«se1r$:, §.j'{>' B<;m;ng:é3_z1::2;uVdra_ "£'aEuk: Hubié, Dis: Dhexmfacé "

2; Sémt. Be1§§gan§Vvéiw"--V._ b _ , .

'W :2». ha Sa*pg:5:a: £§§2CE&«e1rna§:::'p«;v;::*:z1v:§.:° Age : ":3 aa%if:; ? R;'?;;';*B{5;?r1:is*x21:aa.%i:':;z*:j:"2':

TaE'L%§<:: E"§'i3§EVI,'-"::'.i~§§f;V'§E7?t:§§7Ff2i[§ _' ' V " APPELLENT {By Sfi. J, A 'S %;;1§:¢é :35 121a': eaka ?E"'r;r@--2.;igh. E}; E5. §}i::é>z.:°"a"r2za{% {E€:L::"2:e.1"; B}-" %..§s §3u.b§%<:';E~3:*e:3s::sé::m<}:"

' ' RE§E_§?{',}§'~é7§}E'E'~a5'§ ii Eﬁaazizakzan E~§{E{7%E3..';

'Ems <:EsL.A$:$ $2133 U",-'S. :%rm(2; :;:R.9<: E§_"§"'~.'§'i+VTEi.,A' Ami, F"{}§i THE apyaamwwa A{}m.NST 'mg; J:;_:§:'.;?:i:;e:..;§;}:-xi-2 D'"1i:3 2.<3:? P;%.SSEB B'? THE 2: ADDL. SESS'E€E'-NS "

Ji.EI}C3=E, DHARWAD, ms E§PL.{E¥C &w':§'£'} C13;».é$gss'3;':.{};.;)a,__"

C()1\E"v'§C?ENC% mg; A?PELEﬂi?&'€TfA€{iU$E;'£3_ §;<>'.;: _§%':::::'§;>3 ma {}§?FEE'-1CE.S P;'E,7;'S:S.323, 3-24, _,_;;soé2:. ..§P€f:v._;'§-NED "L*{;;s'-.é3§;:; 3{§ ){}i} {L}? SC 8:. ST {?{}A} ACT §ﬂ'=$.§A_")"§"§T{3. AA " "

miss; APFEAL C€}Iv§IN(§ <'}'1**<:=L».§"<:»R HE';::§§§a:{§= T§:;§:'§"§As?, '"E"'E_§E C€.)'E}R'§' DEJLEVEREB THE: §'_§}i,.Z;£}"i¥5lﬁPaE{}; 5 Jr%h§m§;;r % '§'hés aha erdar dextfﬁ 95.82 .2097 s:..».i:§:\s<;. :0; QGQE @353 mg:

file at' z}':é'i¢a;{g.::¢ Spiﬂuégza, Dharwad c<>:1%;*i<;?.é:;};.g " ijhé N<>.?;. far 31%: <>f§€:§1<.:eS pu§:is§mb§<:3;::.z1dmj E-§_§3<:}1;%:<}":::.$'3;Z3, 325%; 5&4 of EPC am? maﬁa?

" '.,_E§«2?{'.,é\§{§§'3;.,3{3}§§<i:f £:5f~E7§::j%1$<i:1E~r:{§ Caste and i':T~§<:h:':s:§'uE:3d Tribe '{?:"éx%%:":'2:vé.:g:"x:'1 {sf }"--Zé;z_*<>:*;§%;i-::=s:{} Ac': E98? giézzrgzinafisr cailsd as {E15 :3:§€j*--f:i:" sa§°:{>:"%;f; arzd €<}z:vi<:%ing_: {he ézpgéiézgzzifzzacussé Néxlé §::»:: Uz;%zé eff:-'=:2€<::a p':,:::is;§3.;-abée "under S<:c%i:,w3:~; 35:3? 58% 2')? A . %§5P€'~;,j«;nc§ 225$ 3§E}{x'; mt" Ssif Egg $"§' £53: ami s--;<3§fz§'.:;=n<:é:':g a<::t'u.s€:E " E55353 32:2» pay 22 §§'§,€'? <25 Rs::.E3i}{}/M z.-mi}; 9:3; <:'€:§a'uEé;. %;.:i> 1,::2c§e:"g;»;<> E*3.E §%:}:* r:::=:ri:;=<i £34" ":53 °§?:§:" {;:ef§1i'::f:{te:ts3: *31am.s;h23E)E.::: Lmiiziér E ., E

3..

'W43 E-:"§:>=r::t.%,<>n 3123 {izf §.P{3, :2} L1:1<i€rg.§:::= 3%.} far 2-1 pmicad sf 6 mo*z2i.h:=,; zmzi is gezjgg a {£323 3? R&§,3.'§€;iO€_"};5 and Er: ciﬁfauh. ti} 'w::«:§{:;ga>_ for a pii*ri<>€i GE 2 manthg for the affezzce pu:1i$h_;§5}':":..'};;QtE;§%*;f Secidwzz 3124 sf §?C, to pay 5: fine of §~"{:~;.;§{}{} Ea?"

amdergo SE for p€:"ior:i <3? 15 C§£1fy'S§ {dz tbsj$)f§c:§4i1C€E_pm€i$§1_LeiE>§§ A' 'u:*:a'é-3*: S:':€:':%0:'1 534 {)5 EPC a1*:d.*i:§.":;21":ii61f§{2 SE emci to pay a fine of E€s;2iO€)€%5~ §€fé'u}§ ESL f-:3? E. msmh. far the {>f{e:9¥:_f:'6._ .'v.'1%::?::;is:r" Sé':fii*{E§V:: 3(E}(>:} 3? SC 82, 53}? Fact ami $:3n:<§ z_1§'ij1'A1_g'fé.§;:'é1.3§--:'d pay 3% {ins of RS¥230§:}f'- 23:5?'%i§fr§E%"auE.: {if} u:nde:} g':%_"-E7§,_§_Vf€3:" 2:. p<::"é.0d of 011%:

::"3;<m§;h fer _§:§':ve :;'}§'7?f:»:.«:;ée:>,pziﬁiz-3}E1eé.b§c unciez' S€:€§;i{3i"i 35$ af EPC} me pay ﬁﬁ€_ <55 R$;V:38€>;'"*-»_é;*;1é"§§:': dafazzit {<3 unéasrgzn Si fa}: 2:

pr:*:r'é{>;:: '::3§"_ 15 0;:;>:f;$"§«1:§r ¥;,Z'":€ <:2£'fe:*nC<=:: p:m":§:'-=.i"2s::¥::':::-2 'LEf}C§t':3'£" E?i€€€i{>n 'i:={3;3?H'{>§ ?§31{3% é:<::A_ undarggez Si. 'far as perioai <25 6 manthg and to *-?3a*a,Z':%fii"1<:f 1::af"E"€'é§,.iZiZ§€}C§?-- amt? in dﬁfaulf; 'K3 uzécilszr <5 Si, 56:' 2: L. ' . . . '. ' I "' pi-3?:°';~-93:3. <53? *3 :?§:<>:1%;%: fa}: %;E:§: a'::§'§'€n(':{: gznégheabée Lm-::§e§' Eéeaiéam 'ﬂ"'§j{}.§§:§§}z{:e§_ 3:: gm,

2. '$316: €Z1E3.E§{'t :13? Eihﬁ pr<;22;é3<,7:,:i.i{>:": iii; zihai: . {Er}. 213%: i*3z:::~.;§§:;

Ehse {f/¢Ti:*E':'*z§;'2§é:.%%'f:"€14, §é:";:::"';&'«2v:a.:° ?€':{':§:{"§€u:i iézéé 5s%.am=:.§:*:e:1i. 9%"

X 'z éihat <::>mpi2:é::zmi in ihéf h<}s;p':%.aE and regiﬁezred {E16 5213:: in Crime T*€z},;2C%Ej/T2{}{}E: fan" the affatnces ;3uni$he:b§<%_.vV~:;'%:;§€:§ $e<::ms 2%, 33? 212153 338 of {PC and subm;:z_e;§----5::§¢ pm' EZ><:yP;2., The PS1"? H{3I"1I1E':1-'"§,ii' visitecimihﬁ $;:;¢}i.; 'g;:"§§'f*§1fs::€i"i;V:?1.c:}_ apm. pazicharzama in the p1"€3S€3:":C€ {if p2ir::.>.E:aS..as. a_z'1=:§ sketch sf the SCSHE G?' -:>a:c*;?;"':*<:;f:<:§= s;a's;_p¥:::" _§ 3; A cempiairﬁ F:i:_:2.§. beécéi 'Aiiﬁdgéﬁ '$5.? d1';u::W':'aZ§appaa. Béudakappa Waiékay b»c~:fo ;*€ Statigm an .9' §.?',Orf¥~.2€}{>.:"§ as rgsséx: ET.><:.P§§.. it a}3E:.g:=:é %%':at'€he ce:>mp1a:i;na:':*:

':3 a Ei?§;'£ﬁ*:'iTk'i <:a§-;<":* <:§':;i;r§'g§ ag;j"1'£Vu1iure in Bammasamudr Accusecf 'i\'l<}'2V Barigafcfx-*'v:3..» "is: the wifa af accusecé Biezzui Basappa: °';:53.¢<:*;2$€c_§. 31$ EL§}."}'i'Ei§':g 22 E321 shag)» 'Th6 »=:?«:>r;i"g'§«%ai:f;é2;':: zmﬁii «t::.f:____g§:;; :9 his ma shgyp {Gr tea and. that he $:.2i_S--v:éua:%_€<:+ sesmﬁ am<3'u,n.t, Argcusgézd é"=§<:uE WQZES <§:3ma.r:di:ag §i;{}'{};'":""£E':'§_I'f3'§:§€fA.,3'§Z}Ei§E2Z{§€:€ eam<}'L::"§€;., {ﬁn E'§'.,i}éE».f2{i1€§}E% 22?: 2':%.:s<>1:":'; E{3h{§§I=.. gm' zaccuaeﬁ Na} rams: to {Baa hinge {>5 iha <:é>f;:z;}Eea%na'a21i: 21:16; :;{:::L:E;s:=d him by iaking hie; CE':.§,~';EE;' fiithy §;'§§'i§§E.E€§§.§{? 'rI§.'§':{i sa:s;&§auEi::a:§ Eiirrz with Ef:a_?::{%_£«:. 3.35% §<é{:E§s;':d; iiriérzé wiizh észggsg az2.e:§. ;'::e:322L:§§:~:<:§. 2x;%.':§": gszzd. ::a::3{:%c:E_ Eng ;:.z'%,€':«;:; 5%.? i;ha's_'%;. 5 g?

i \ KIA time, ac:{:u:";%3:i N32 wrgfgt {ff a.<:{:us;c3:~d 'f\E0.Z CYEEYIEE' and abtmcd aha étzsmpiaémmig by i.a_§~:%;:<2g; his caste ami zisgéaauiteegi h.3?.m her zfcxotvs.»-*are. B5; seeing {ha inciztiétrzi, am: Smﬂ f*§eé:'E':%_?:-f'i:':;; wg"::s. Basgappa Waiikar - ?'~2€5 zmzi s;<3r:_---i:*::§:,a§»;»;%V «.zh~:=: c<>m§iaiz:ani; E'a2%:k%:a§pa Bf:1S£:1§p&. :£§;'ga1§-im.ﬁ» 4i"?:3S<:__:,1<:%.::§T .' {ha <;<':»mp1afmam f:"{>r:{: {he <:i:,:tr;h<:*._:§, of 311%: ;Ei€tC1iS§lC§i§§{)$; 1 {iand

2. Tim: :t<}mgEaina:1§ wen: to §{EI\:'§ti1~'_,'i%§..1E31i f'<->3 i;1r'a-§at:i';;eni; and 'ézereafiar same ta ihs ;;Q§E'¢-'S 8--iazt§r:is:£ ':--3:,_nd"i«{>dg;€é a cempiaimi.

as §e:' E:=<.:_P2 §€fQ§€ P'»,?v"9,_?iE§¥._c;.§a_VE€i§§b1i~.§'<ii'":;3'iE-V"Pzﬁice station, 01': 315 S'U"3n§{»t%: ;1L£:«'§' «*:<§:?§i§§3E3:'§§1% i7'§;§l"-E35.Eiubéi Rum} Puiice regigicfcé <ia:~:;s:-«.V_§:'s.. §3«.Yji'V1':-"}éfj .E'€§;.?3,/'E805 3331" SE16 offences punisshabész: 'L2:T1€i€1'~.3{§€§f.i{}%§;¥§ 323, 3255, 336% rfw E~§e<:%c:i<m 34 {>5 EPC 4é33iI'"1i'§_§i1E{§é3f"'S>§fC§§£}ﬂV'3{EXXE :35 33C <32, Eé'? Aciﬁ PW8 E}§,»-'.89.

"§'gr:eV:':waa}:'i:' Rﬁtgki 3001»: up fuxﬁhesy inasegiigatiazsrz from PER/"€99 PS1, ,,/-{:!.'£'3- C{§E};§§}fjEV§£L§'§;€-,i:Ff§' 3':1v€sii;iga?;is:::1, Ciégirge 3-shésiiz £55 fikéti aagamﬁéi; '::sa'{'%::._ €E':;:?':a::;ifa:§e{§ far fins: ;é.f<>:'{:$2:id {}§f€I1C's'3ES. {En Emzzréngg; bah giaissx Es;-':a:'°m?d Pf} E"§e$ssé2:>::s; iiudgs, D%:a:rwac:i 31325:: hzzié W_'2:'2é;::§*_'%1g.-":'.§":s*: z§:"::*L:s<'::.'§. ggguréiig {sf :>§§E:r:<:s:::~; and <:§m;*;{:%.<:§£ ihsmk 052 has been serzt to ?.'§'}€'. ézacuar far Check up, '§'he'-35:':

§n<:c}r:s;%si'§i:1:'§:::§ hava 22:3? ':;<3€3:1 exazminesi bf; a::§';%3 Cauri, ' 1:: rasgect Qf ihe izzjurieg :s2;:s;tair1ez:L ha ha':§._ Stéit-ziii '1 this <:<3mp1aim; that he E2213 .<3uffere;d..,/5; SingIé"'i:ij'1:%'§'; 'Qilki./, Conirziiy is i'§.'}€;' Same, in the wﬁund7,::e:<ﬁifi.§t'at:e»32:3 haé' fear injurisrs. En thif cz3mp191iz:%;:5'§?§§JE recsverirzg Evan f:°«:3m hiya, the €<';1i'f:£; ETIGUSS and Commitis-d the _B':V§;§ ;:_;b:<.§h in Ehﬁ ﬁompiaéni he has siatsd abmiz '[email protected]~k%i.i€§'~I'§'i'%g'i£«Cg3»£j'C:;€L;E.;4'i'V5513""'éﬂﬁlfﬁiiiifig the {)ff{'iI1€é';" 3'1;/{{'A§f'§e§\¢7@ 'E/§:E(}' .§«'§ "¥l"}€ eé=j«;'z:1=»;?ii':2*1:2:~:;s hag ci{::po$<:d €113: {he e2cm§;.se'<3._ ::Va:i':1§:2y'i'm. '§:1r;3":'::>;*€:;=,_:'c:k and dashed aga..i::s~§1; P?»/"E aznﬁ ca'us€:§L"é§:j:;:r;€$_f '..H€:«z:'»éée the kzameezi Cmmsai ssubmittezzi §;.ha,i2;: §z*%_;é*22.%_<}f E%E§ E5h.€':.i§§?'ii'3<2{)I'iSiS§§{f§1£i'§€':-E, the {Z<.>ur¥; i3€k>w 'cé.§mméi;§;;¢€i'~€§':<*r<§:'..i:f: passsmgg the émpugneé ()%"§fiE.'. :3,'T€h§i{»'E€2a.r:1€:::€ i_§<}zr:.. Fkzesdég' gubmiiieai Eh:-at izézx s:*::«';s;£§ ":"1§§*gm$c:§::Té,1i.:%<>n ha;-g bﬁiifi §3up§3{§E"°£€§ by Pwslg E? 53 fr} anzi ii}, " --.AE:V2--7<"é:A&§;g:€<:: ef §§";;':2:"i:=:s; mzsizzzizzéizi :§}€'3f EXP: azmi aém an the .V '::¥2:«::;§ss 1:5 <35 Pi?£:':; E: 6; %'.'%':£: (§€.}C§'.i}'§° 1-'«.-"§':{} g;.§i'w:s§ 332%: §':a:~?; i}.S€:C§ his; {'.2':1SE€5 31$ "£3}:21z:ia:' *i€:§§::§E P\z'&;'{3 is i:1z:§€p::=r:da:11i wimeaéez and he. 21153:: s;2;:pp<m:.e=:§. téza .§;3:?:)§;$é':;:éi:2r1'L-----1 Hence {he lsszzrnad iéoart P§ea.d€-5: S'L.F;§§31":1.1..§Ef,€:'C§.."'§€3'§:i§:§§f;7'E§.§-§'£€ i,:§":iS a§ps:a}. anci (}'i'd€Z' pasgs-sci ':35; i.h:=: t:~i21i"€§<>:z %%:'~%3 }%;;i.~%ja'£'*:1z':.-53 :g,»:*::<.pfé:%T_' anci in saccardance wiih tbs §pr:;V_i;$:~i.§:11.;s; bf-E2195, T' 6' E 32.21% héard. 2:.r:d j::%§::"imed the :"r:c:0;"d<sa "F. Thc...Q:§1r:§é}2;i::~?i as: :93: E;l§«;'.Pi makes C}U;'%; {he case t.§:1z_«::;_V Eh»?*.NAt;§é£§ é::2.d'§ 2 have c<>mmiit€c:i {he affazécé-. b§;__ azaéigz-1;1§--t:§.zi'g t':':s§:9V"~%?__i<;§§:;:: 'Sf; hand 8.116: with St{')ﬂ€S. T326: v.':{:f;im._has $€;~%,€<:'£:3 i:'; ?;'E1§%"c.0r:1p?x5:i:3: {hat both {E33 accuaaséd Nﬁéﬁfi' 'azitgé 2: $3'-ea:/*eV'é:as;z2':1Ets:{§ him Eznii aE1':s.s,.ed him 'mfg §a:i<i:.:sg; "?:i.;2§':asi:§' :;.%§zcf.': hi: beéangg to 'agsd:/2:' casfxz, "2a='E1ic?;: is: sgcheduieci :.ré«b:-'V iv-?.§='=.hV2':i~="V ;

~:,%;%::*i:.&€i in his <:s:>m§>iaini: {heat 23% %,i§.{Z9{} am in the }T'{';{§'Z<TEI}*':§'§_{;}§,' a.{?:tL:&3€<i i"*J{>,1 :;:21:mé :0 his h{}%_£S€ zmii 21'::su:%€::'§ 'aim b_y _5éai<;mg, his cezséii zhaé mat £3223}; he 3:3:-:L:>ngs; E10 'Jaaimikiﬁ ':':'»2;i_'a_A.5'a;Es;=;> he .<::2;a_"EE::{,§; as; %3j¢ad2'--; wh:i::§"; 2: S;C§":€'d."i3.§.€'. é;.3'ib€ in s ?3;Z2a_z=:*2a:,2;:i«::i ;2z*;.z:,': ééﬁiéaé} 1.352-;f;3'{§ §i';%;4.h},.-' zzzzii ax:~;3a:"§i2:§.m€:z:"i.2:.:"y w<>:"dss i'ha'£ 'E1': 2'«:%:s<,>m. 1 "ii; jgeézama age} (ms: day 212:. EQKQG £iff1"R'J:V}-$13,'. 9:212; in may 1'1€}U.S{3, I hgarci the a.b:,:.sEr:§; ax:o:'ds;--fi:'2 £'r;}:*:L*:"'c:f°"7 imugrz of the <:<>m§31ai:zant '2'a.£;1ppa~""'E~--s;«av¢5_ 21«:¢:1;:€:<iV'§\E§i..§'L' :::21:'e*:.§§in7 with "t'aHa 21 and demzai".-.{iii12.c>?"?Qh<: '€~:ff::)u:::%:"é:13<i' E: }3 V 22> _ . .: 3 aise attributed w:;>:'d$s 2:3 'byadéif. 'é':::..:3:'E;1e:rA €3}?€'é3s'§'{ﬁiiSS. E-E22 aisa dep_c;se:d £:§§2i1:1%::a::.€E>z: 'ihat veghen he was in his came in 3:9 acacia" and '»éé.S$au§?;(:d the a{:cu$e& by u:~fsif;,g ?,;'§3sé gfe:~.'::?;€ eéz-=._1b§;,;4.é21, 8.1"E-:{':h»::i§,ig;1*1f?g:§fe{EE~.§hesc:é%.%'iéénces {:5 PWS 1, 3 and 6 and a1s{:*._<>t*: ihgezs V::f E';,.:_v Vé'P[};., P5 and Spa: pancha:'1ame1 EXP1 it rézvcaés {Ir:a%§'AAéac»r:§i*::c4d Na} and 2 have committed ihﬁ {:;'z§é'::§;<: <3? "~:~1,3SauEiihg; 'é;1'1s: victim bf; aisusing 'aim by °:ouci§:ié:g?--.'"=?2§%g._{:a$te," """ " Bili mam axbusézzg {be 321325: and £§E3:é;f;":.'LE..V§'7iZ§§f'_V'z'L§1;§'V_§.E;';°»§ﬁ§.§ 31:}? g':tt:"a<:.E {E15 pr<>'2:t£&:§::>ns <3»? Atrzscitiss fact c{:«r':s-:iiE2::%",~8 <}ff€i::ca3 Lmciarjr ihéf saaiti Eaci {<33 [ a:}§fr;:::{§c'§V1§S:q,I:é:3E:gibI.:: 'L§§3.{§€i*§'" i1§:::<:'d::>n 3§E._§§X'; :;¢§2%::%2 riigigis ihug:

* 4_ *"{.f<_} 'Eé:"?:<2€:,rer, mm? Eeizzg a mezzzbev q_fSc%ze::fzz.§ed iféagiés as"

=5: S:::§2e:<:E:.a§5gi '?°ré£>a%, --

{X} "iyzieéniianaéigg irmufzs or irztimidaies Z4';'I'£*'.4£"§>VE:is"f€?§"E'?Yl'., E0 fzmraiifaze :2 rzrzenrzber G3)' a G?' :2 8che&uZed ;*V'*§'%.*i."».V1y??VL"-V pa biic view"

ﬁg chjssé'-2 readiﬂg of this pI"i3.?§é'}:§3vi(:3171 C;C317l.lC€V§Y:§A}C)I¥?z'Lé'"é~"; Vfhai ta wnstiiute an offense sf,---91'tiribui'i'z';g'VL_'3 E;-5-13% airiii=€sS$a'u§{§:':g the §€:f'S{3F1ES w§r:<> beiezrigg '§€},'E§<L"§'i:E§:§i1:;i§€§' er Scheduisd 'E'ré'§€, it £3 nﬁcasgéayy i;';h at t%1§=: of ¢}.§§e:;ce ghouid 'D6 within pubiig?«'vi'e3;vjA._4_.E'§?h'€:r§ .§E*ie: Sazméé is provided heirs fer the §urp0s<--:' é:§'f" 'a:;.s§;f¢r:'aiii1ing','~ i"a. is "i*2;€3'i feréhcaming {mm the €ViC§.€}'1C€' i'§{ }?1}i:'1 .az'yti"L«his:._¢{3r;i;;:1ai:3*: as per E-Z.x:.P2£, where he has ataietd €h_a:t accussd "E'e3¢c%';s:;i zmé 2 came :0 his mama and ass2:u§{.<:=d_him £135 é1*t*g':"§b%.iEi:r:g his; PWS 1% zzmd 6 am ihéi ' ';::§§jn£::+:«Se:2 j«,'~*s'.=-"Em h:i'i?E;':i1S{> dspaéaﬁﬁ {hat whm: {hey w<2r5 in Ehéfif 'if:{3:12;3,"%I*1V::3% 'hazard §.'§"1€Ef E.'1€}i$3{5' §:°<;3:I1 $316 %1::3:.2s@ <2? ?'%?'Jf£ and a7<:&:<";>iV?::i> ¥:§:'§:--Véj--§}}z:>'T§Ia anti aC{:'ie.2_sa§5c§ f\E€3§s'E aamii 2 zzxggazzéiitrzg him in fr<>§2i' "':1»f "--_?:£é:"h{3u&:6. PW} himzﬁaéf in his 8'%.fi€3;€fl'1C{'3 i"'s.:.r'i:.%2_€:* {"316-:§:»<3i=3<i{§i~.§'E*:22: ezecuaééﬁ iZEé:'ﬂ<;': :53 ms §'§<}m€ ;%m:i é5;Sf:'3é§"L.i.§?;€3i§ ';-i1%:;'§%}%;;«E':§z"z;g 3.1%? 5_féjiS§§£:", TE'}2:':€:';s,*. 1-rzgigggzsgszzéﬁgsg zzmszi §z2s;':,a.§"§£{:é<~?2_f;i:

:f',&'u"~":w, H3 azlrezsdjg' pszid in ':36 d€d'u<:%:.::€.%. 2311:: {sf 'ibis. Tbs triai {L':;§u-r4§:;.'.§s:'v.. <:§§r<3<:i€:::% iii: izzitiaiczé p:"{5c:::*{:<:§§:2§;g:3 in" <;<>1'i«::*ct%in§§ {Em-:% "a:&'1::§ * snsure {hat thrs a1m<mw:'. is, }C321'§é and d:e'p<>-siieci in V{h't:..::22§Ize:';>fV"., the wife of {E36 viczim or chiidrén, 21$}: §$._$iibf13§;€'.tt§d.fE}T'§Eityf'?!»§3 * victim is; dﬁééﬁ.

Unlock Advanced Research with PRISMAI

Karnataka High Court