Section 26(2) in Adichunchanagiri University Act, 2012
(2)The Research Council shall consist of the following, namely:-(i)The Vice-Chancellor-Chair Person(ii)The Pro Vice Chancellor-Member(iii)The Dean of Research-Secretary(iv)Head of the Department of Innovation-Member(v)Deans of all Faculties-Members and(vi)Such other members as may be specified in the Statutes.
