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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2) in The Sidho-Kanho-Birsha University Act, 2010

(2)The State Government shall, at least one month before the end of the financial year, communicate its approval or otherwise of the budget of the University :Provided that the State Government shall release grants to the University to incur expenditure till the budget is approved.