Kerala High Court
N.K.Ramachandran Aged 58 Years vs N.K.Ramachandran Aged 58 Years on 26 March, 2021
RSA 1188/2013 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Friday,the 26th day of March 2021/5th Chaithra, 1943
RSA No.1188/2013
AS No.81/2011 OF THE SUB COURT, PERUMBAVOOR
For information purpose only
OS No.226/2008 OF THE MUNSIFF COURT, PERUMBAVOOR
APPELLANTS/RESPONDENTS 2 & 3/DEFENDANTS NOS.1 & 2:
1. N.K.RAMACHANDRAN AGED 58 YEARS
S/O.KUNJAPPAN,NJARAKKATTU HOUSE,VENGOLA KARA, VENGOLA
VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER SRI.KUNJAPPAN, AGED 78 YEARS, S/O.RAMAN.N.K,
NJARAKKATTU HOUSE, KADAYIRUPU KARA, AICKARANADU, NORTH
VILLAGE.
2. PANKAJAM,AGED 50 YEARS
W/O.RAMACHANDRAN N.K,,NJARAKKATTU HOUSE,VENGOLA KARA,
VENGOLA VILLAGE, KUNNATHUNADU TALUK-REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER SRI.KUNJAPPAN, AGED 78 YEARS,
S/O.RAMAN.N.K, NJARAKKATTU HOUSE, KADAYIRUPU KARA,
AICKARANADU, NORTH VILLAGE.
BY ADV.SRI.P.THOMAS GEEVERGHESE
RESPONDENTS/APPELLANT NOS.1 & 2 AND 1ST RESPONDENT/DEFENDANTS
NOS.3 & 4 AND PLAINTIFF:
1. N.E.ABRAHAM,AGED 78 YEARS
S/O.ITHAPPIRI, NJATTUKALA HOUSE, VALAMPUR KARA, PATTIMATTOM
VILLAGE, KUNNATHUNADU TALUK.-683541
2. KURIAKOSE,AGED ABOUT 38 YEARS
S/O N.E.ABRAHAM,NJATTUKALA HOUSE, VALAMPUR KARA,
RSA 1188/2013 2/2
PATTIMATTOM VILLAGE, KUNNATHUNADU TALUK-683541
3. T.B.SUNIL KUMAR,AGED 40 YEARS
S/O.BHASKARAN PILLA,THEKKEPILLY HOUSE, ELAMBAKAPPILLY KARA,
KOOVAPPADY VILLAGE, KUNNATHUNADU TALUK-683544
For information purpose only
R1 & R2 BY ADV.SRI.G.SREEKUMAR CHELUR
R3 BY ADV.SRI.T.KRISHNAN UNNI, SENIOR ADVOCATE SMT.A.MEENA
This Regular Second Appeal again having come up for orders on 26.03.2021 and this Court's
order dated 05.03.2021,the court on the same day passed the following:
ORDER
Parties are present. They are directed to be present before the High Court Mediation & Conciliation Centre for mediation today at 11.a.m. 26-03-2021 Sd/-
N.ANIL KUMAR,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR