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[Cites 1, Cited by 390]

Punjab-Haryana High Court

Akash Co-Op. Group Housing Society Ltd vs State Of Haryana And Another on 25 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

R.F.A. No. 2259 of 2007(O&M)

Akash Co-op. Group Housing Society Ltd.
                                                        ....Appellant

                         VERSUS

State of Haryana and another
                                                        ....Respondents

CORAM:-HON'BLE MR. JUSTICE RAJESH BINDAL. Present:- Mr. Sandeep Kumar Laura, Advocate for the appellant.

Mr. Hawa Singh Hooda, Advocate General, Haryana with Mr. Lokesh Sinhal, Additional Advocate General, Haryana. RAJESH BINDAL, J For orders see detailed reasons recorded in a separate order of even date passed in RFA No.3008 of 2008 titled Smt. Poonam Vs. State of Haryana and another.

25th February, 2009. (Rajesh Bindal) Monika Judge