Section 3 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012
3.
Every person who is appointed as a Junior Clerk, Clerk-cum-Typist, and Typist, Class III, shall be required to pass the examination in three chances within a period of three years from the date of his regular appointment as Junior Clerk, Clerk-cum-Typist, and Typist:Provided that a person belonging to the Scheduled Castes or Scheduled Tribes may be allowed one additional chance to be availed of within a period of one year from the date of the expiry of the period specified above.
