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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

(b)If the purchase is made on or after sixteenth day or any month, the full quantity of units on the identity card;