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Allahabad High Court

Regional Manager, U.P. State Road ... vs Smt.Nisha Dubey And 2 Others on 22 April, 2016

Author: Arun Tandon

Bench: Arun Tandon, Abhai Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3159 of 2013
 

 
Appellant :- Regional Manager, U.P. State Road Transport Corporation
 
Respondent :- Smt.Nisha Dubey And 2 Others
 
Counsel for Appellant :- Samir Sharma
 
Counsel for Respondent :- Vivek Mishra
 

 
Hon'ble Arun Tandon, J.
 

Hon'ble Abhai Kumar, J.

U.P. State Road Transport Corporation may file objection by the next date.

List on 05th July, 2016, showing the name of Sri Anil Srivastava, Advocate, as counsel for appellant.

Order Date :- 22.4.2016 Vinod.