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Bengal Presidency - Section

Section 1061 in Police Regulations, Bengal , 1943

1061. Recommendations for the grant of rewards to members of chaukidari panchayats.

- The power of recommending members of chaukidari panchayats for rewards for services rendered is a valuable means at the disposal of police officers towards the prevention and detection of crime, of which full advantage should be taken, and to enable the District Magistrate to maintain a register of services rendered by individual panchayats, Superintendents shall invariably bring to his notice any assistance rendered by panchayats to police officers and whether the service rendered is worthy of reward. They shall also let it be widely known among their subordinate officers that such rewards will be granted.