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State of Odisha - Section

Section 48A in The Orissa Agricultural Produce Markets Rules, 1958

48A. [ Establishment of check points by the Market Committee. [Inserted vide O.G.E.No. 794, Dated 3.8.1996.]

- The Market Committee may, for the purpose of due discharge of its responsibilities, under the Act, Rules and Bye-laws, establish check points at such locations as may be notified by it from time to time, with the previous approval of the Government.]