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[Cites 0, Cited by 0] [Section 57(9)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(9)(a) in The Burdwan University Act, 1981.

(a)the Statutes, the Ordinances and the Regulations of the former University shall, subject to the provisions of sub-section (5), stand repealed and all authorities or bodies of the former University shall cease to function;