Delhi High Court - Orders
Dr. Subodh Jha And Ors vs Union Of India And Anr on 18 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 807/2021
DR. SUBODH JHA AND ORS ..... Petitioners
Through: Mr. Sagar Saxena, Mr. Parmeet Singh,
Mr. Sayed Tousif and Mr. Sarthak
Pandey, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Virender Pratap Singh Charak, Mr.
Shubham Parashar, Ms. Pinky Yadav and
Mr. Pushpender Singh, Charak,
Advocates.
25
+ W.P.(C) 827/2021
BHOLA SHANKER MISHRA AND ORS ..... Petitioners
Through: Mr. Sagar Saxena, Mr. Parmeet Singh,
Mr. Sayed Tousif and Mr. Sarthak
Pandey, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar, CGSC
with Mr.Srish Kumar Mishra, Mr. Sagar
Mehlawat & Mr.Alexander Mathai
Paikaday, Advs. for UOI.
Mr. Virender Pratap Singh Charak, SPC
with Mr.Shubhra Parashar & Ms. Pinky
Yadav, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 18.09.2023 List on 05.12.2023 at 3:30 P.M. SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 18, 2023/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 21:35:49