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Delhi High Court - Orders

Dr. Subodh Jha And Ors vs Union Of India And Anr on 18 September, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~24
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 807/2021
                                         DR. SUBODH JHA AND ORS                        ..... Petitioners
                                                          Through: Mr. Sagar Saxena, Mr. Parmeet Singh,
                                                                   Mr. Sayed Tousif and Mr. Sarthak
                                                                   Pandey, Advocates.
                                                          versus
                                                UNION OF INDIA AND ANR                                                              ..... Respondents
                                                               Through:                                        Mr. Virender Pratap Singh Charak, Mr.
                                                                                                               Shubham Parashar, Ms. Pinky Yadav and
                                                                                                               Mr.   Pushpender      Singh,     Charak,
                                                                                                               Advocates.
                                    25
                                    +           W.P.(C) 827/2021
                                                BHOLA SHANKER MISHRA AND ORS                           ..... Petitioners
                                                                    Through:    Mr. Sagar Saxena, Mr. Parmeet Singh,
                                                                                Mr. Sayed Tousif and Mr. Sarthak
                                                                                Pandey, Advocates.
                                                                    versus
                                                UNION OF INDIA AND ANR                               ..... Respondents
                                                                    Through:    Mr.Harish Vaidyanathan Shankar, CGSC
                                                                                with Mr.Srish Kumar Mishra, Mr. Sagar
                                                                                Mehlawat & Mr.Alexander Mathai
                                                                                Paikaday, Advs. for UOI.
                                                                                Mr. Virender Pratap Singh Charak, SPC
                                                                                with Mr.Shubhra Parashar & Ms. Pinky
                                                                                Yadav, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                    ORDER

% 18.09.2023 List on 05.12.2023 at 3:30 P.M. SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 18, 2023/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 21:35:49