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State of Assam - Section

Section 118 in Civil Suit Rules (Assam)

118. Statement of sums to be furnished to District Officers.

- Fees, according to the above rules, will be charged for all legal business done for Wards' estates. Statements of the sums due for the preceding financial year will be furnished to the District Officers concerned early in April every year, and the said sums should be recovered and credited to Government during that month.