Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 21 October, 2016
ITEM NO.70 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 11478/2016
ENGINEERS INDIA LTD Petitioner(s)
VERSUS
TEMA INDIA LTD Respondent(s)
Date : 21/10/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Kastubh Devnani,Adv.
Mr. S. S. Shroff,Adv.
For Respondent(s) Ms. Malavika Prasad,Adv.
Mr. Shiv Kumar Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2016.10.21 16:19:45 IST Reason: