Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C] [Entire Act] State of Kerala - Subsection Section 5C(1) in The Kerala Shops and Commercial Establishments Act, 1960 (1)A registration certificate granted or renewed under this Act shall be prominently displayed by the employer in the premises of the establishment.
