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Calcutta High Court (Appellete Side)

Uber India Systems Private Limited And ... vs State Of West Bengal And Others on 16 June, 2022

16th June, 2022 (AK) 128-129 W.P.A. 8986 of 2022 Uber India Systems private Limited and another Vs. State of West Bengal and others With W.P.A. 9051 of 2022 Ashok Kumar Roy and others Vs. State of West Bengal and others Mr. Ratnanko Banerjee Mr. Deepam Kr. Chatterjee Ms. Nandini Khaitan Ms. Shreya Singh Mr. Pratik Shanu ...for the petitioners in W.P.A. 8986 of 2022.

Ms. V. Megharia Mr. Soumalya Ganguly ...for the petitioners in W.P.A. 9051 of 2022.

Mr. S.N. Mookherjee Mr. Amal Kr. Sen Mr. Jaladhi Das ...for the State.

Mr. Nilanjan Bhattacharjee ...for the Union of India.

The learned Advocate General, in his usual fairness, submits on instruction that the last date for filing applications for license, which is the subject matter of the present dispute, only in respect of the present petitioners, has been extended till July 15, 2022.

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The matter shall next be enlisted on July 5, 2022 for being taken up at 2 p.m. (Sabyasachi Bhattacharyya, J.)