Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(i)Every employee shall on his first appointment submit a return of his assets and liabilities, in such from as may be prescribed by the Commission, giving the full particulars regarding-