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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(5) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(5)The Government shall consider the comments of the Governing Body and may approve the Statutes with or without modifications and it shall be published by it in the Telangana Gazette, and shall come into force from the date of such publication.