Section 9(17) in The Rajasthan Laws (Extension) Act, 1957
(17)The Rajasthan Public Demands Recovery Act, 1952 (Rajasthan Act 5 of 1952)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (3).Section 23B. - In clause (c) for "under the Rajasthan Board of Revenue Ordinance, 1949 (Rajasthan Ordinance 22 of 1949)", substitute "by law for the time being in force."Section 31. - Omit the whole.
