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State of Madhya Pradesh - Section

Section 95 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

95. [ [Substituted by Notification No. Mt.-1-52-75, dated 7-2-1975.]

Whenever the application of a private candidate is received after the prescribed date he shall pay an additional fee of Rs. 5 :Provided that such application is received not late, than the 25th of September:Provided further that the Chairman, may to exceptional circumstances entertain application up to 31st of December with additional late fee of Rs. 20. No application shall be entertained after 31st of December].