Section 22(3) in The Standards of Weights and Measures (General) Rules, 1987
(3)The fee for checking of any non-standard weight or measure shall be-(i)if it is similar to any standard weight or measure, equal to the fee leviable for the verification and stamping of such standard weight or measure; and(ii)where such non-standard weight or measure is not similar to any standard weight or measure, the Central Government may specify such amount as fees as is commensurate with the labour involved in checking the non-standard weight or measure.
