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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012

(3)Against the number of each case listed in the daily cause list, the following shall be shown, namely;-
(a)names of the legal practitioners appearing for both sides and setting out in brackets the rank of the parties whom they represent;
(b)names of the parties, if unrepresented, with their ranks in brackets.