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State of Rajasthan - Section

Section 13 in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

13. Power to issue directions.

- If any difficulty arises in giving effect to these regulations, the Commission may suo-moto or on an application filed by any affected party, issue such directions as may be considered necessary in furtherance of the objective and purpose of these regulations.