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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(b) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(b)Assistant Teachers of Lower School Service (Provincialised) shall be selected District-wise by a Selection Board meant for the purpose of such selection for Government Schools.