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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10)(c) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(c)a public utility project, that is to say, any work of construction, extension, improvement or development of public utility including roads, other than irrigation project and power project;