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State of Punjab - Section

Section 10 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

10. Age of retirement.

- [Sections 3 and 15]. - The employees shall retire from service on attaining the age of 58 years :Provided that the employees holding the posts corresponding to the posts held by Class IV employees in the schools run by the Government shall retire on attaining the age of sixty years.