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State of Uttar Pradesh - Section

Section 145 in The General Rules (Civil), 1957

145. Arrangement in order-sheet and Judge's signatures.

- There shall be a separate entry in the order-sheet for each distinct order or event. Each separate entry shall bear a serial number.The Judge shall put his initials on the order-sheet to signify its accuracy and correctness :
(a)where an entry is the only record of an order or important event, after such entry;
(b)otherwise, after the last entry of each day.