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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

State of Rajasthan - Subsection

Section 178(2)(f) in The Rajasthan District Boards Act, 1954

(f)prohibiting the deposit or storage of manure, refuse, carcasses of animals or other offensive matter in a manner prejudicial to the public health, comfort or conveyance;