- On the expiry of a period of thirty days from the date of publication of the notification issued under section 3 and after consideration of the objections submitted under section 4, the Government may, by notification, specify such area or part thereof to be a larger urban area :Provided that any area which has been constituted as a City under the Punjab Municipal Corporation Act, 1976, and existing as such, immediately before the commencement of this Act shall be deemed to have been specified as a larger urban area under this Act.
