Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(30) in The Aryabhatta Knowledge University Act, 2008 (30)To educate the public with regard to the requirement of, opportunities in the profession of Science, Engineering & Technology and its responsibilities and services to the society.
