Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 51 in The Coal Mines Regulations, 2017

51. Duties of attendant of main mechanical ventilator.

- The person in charge of the main mechanical ventilator shall -
(a)keep the ventilator running at the speed fixed by the manager;
(b)examine the machinery and observe the pressure-recording or water gauge and the speedindicator at intervals of not more than one hour, and shall enter the readings of the indicator in a bound paged book kept for the purpose at the fan-house;
(c)immediately report to his superior official any stoppage of, damage to, or defect or derangement in the machinery, or any unusual variation in the water-gauge or other indicators and shall also immediately report to him any unusual circumstances in regard to mine ventilation which may come to his notice;
(d)not leave his place until relieved by a duly appointed substitute where the ventilator is continuously operated.