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State of Andhra Pradesh - Section

Section 7 in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

7. Salary and allowances and the conditions of service of Chairman and allowances of members -

(1)The Chairman shall be entitled to such salary and allowances and shall be subject to such conditions of service as may, from time to time, be fixed by the Government.
(2)The members of the Board shall receive such allowances as may be fixed by the Government.