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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3)(b) in The M.P. State Dental Council Rules, 1969

(b)a voter signs his name or writes a word or makes any mark on it, by which it becomes recognisable as his voting papers; or