Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(6) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(6)to grant such diplomas to, and to provide such lectures and instructions for field workers and other persons not being students of the University, as the University may determine;