Madhya Pradesh High Court
Atriwal Infrastructure Limited, ... vs Dcit/ Acti on 14 January, 2026
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-36297-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 4507 of 2025
(RAVIND GANGADHAR MITHE Vs DEPUTY COMMISSIONER OF INCOME TAX - 4(1) AND OTHERS )
WP/2916/2024, WP/15792/2024, WP/20290/2024, WP/25192/2024, WP/27434/2024,
WP/27588/2024, WP/7190/2025, WP/7193/2025, WP/7195/2025, WP/32408/2025,
WP/32833/2025, WP/36297/2025, WP/38020/2025, WP/38022/2025, WP/38653/2025
Dated : 14-01-2026
Shri P.M. Choudhary, learned Senior Advocate assisted by Shri Anand
Prabhawalkar and Shri Madhav Khandelwal, learned counsel for the
petitioner.
Shri Harsh Parashar and Ms.Yashika Bondwal, learned counsel for the
respondent.
The parties informed that the issue pending before the Supreme Court which has been noted in the previous order-sheet has yet not been adjudicated.
In view of the aforesaid, hearing of the case is adjourned sine die with liberty to the parties to mention immediately after the issue decided by the Supreme Court.
Interim order, if any, to continue till the next date of hearing.
(VIJAY KUMAR SHUKLA) (ALOK AWASTHI)
JUDGE JUDGE
Vindesh
Signature Not Verified
Signed by: VINDESH
RAIKWAR
Signing time: 14-Jan-26
6:21:40 PM