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State of Madhya Pradesh - Section

Section 213A in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

213A.

Whenever the State Government consults the Board about prescription of any books, the books will be examined by the Reviewers appointed by the Chairman and thereafter placed before the concerned committee of courses and Curriculum Committee. The Decision of the Curriculum Committees when finally approved by the Chairman will be forwarded to the State Government on behalf of the Board.