Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Union of India - Section Section 281 in The Companies Act, 1956 281. Age limit not to apply if company so resolves .- [Repealed by the Companies (Amendment) Act, 1965 (31 of 1965), section 37 (w.e.f. 15-10-1965).]
