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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(g) in The Transport Of Animals Rules, 1978

(g)to provide adequate ventilation, upper door of the side of the wagon shall be kept upon and properly fixed and the upper door of the wagon shall have wire gauge closely welded mesh arrangements to prevent burning cinders from the engines entering the wagon and leading to fire break out;