Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Mizoram - Subsection Section 85(6) in Mizoram Excise Rules, 1983 (6)the amount of security which the applicant is ready to furnish for the due performance of the conditions on which a licence may be granted to him;
