Himachal Pradesh High Court
State Of H.P. & Ors. vs . Pawan Kumar Along With on 22 September, 2022
Bench: Sabina, Sushil Kukreja
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State of H.P. & ors. vs. Pawan Kumar along with connected matter.
CWP No.3071 of 2016 a/w CWP No.2949 of 2016 22.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioner(s).
Mr. Naresh Verma, Advocate, for the respondent(s).
Learned Additional Advocate General requests for an adjournment on the ground that he could not prepare the case due to his ill-health.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd September, 2022 (reena) ::: Downloaded on - 22/09/2022 20:08:33 :::CIS