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State of Maharashtra - Section

Section 14 in The Maharashtra Public Records Act, 2005

14. Functions of Board.

- The Board shall perform the following functions, namely:-
(a)advise the State Government on matters concerning the administration, management, conservation and use of public records;
(b)lay down guidelines for training of Archivists;
(c)give directions for acquisition of records from private custody;
(d)deal with such other matters as may be prescribed.