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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in The Rajasthan Urban Improvement Act, 1959

(1)The Chairman [may be paid from] [Substituted by Rajasthan Act 3 of 1963. dated 29-3-1963.] out of the trust fund such salary or allowances as may from time to time be proposed by the Trust and approved by the State Government.