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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(k) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(k)take action for eradication of child labour, prohibition of liquor, prevent female infanticide, promotion of anti dowry, promotion of communal harmony, eradication of untouchability and implementation of Poverty Reduction Project;