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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Kerala - Subsection

Section 166(3) in Kerala Panchayat Raj Act, 1994

(3)Village Panchayat shall also have powers to enhance employment facilities and to undertake developmental activities and to start manpower banks, under the leadership of the village panchayats.[Explanation. - Man Power Bank means a bank having the known details of skilled and unskilled persons who are willing to render service on requirement and the village panchayat shall maintain a register for the purpose and it shall contain other details as prescribed.] [Added by Act 13 of 1999.]