Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(7) in Kerala Irrigation and Water Conservation Act, 2003

(7)The social audit so conducted shall be sent to all concerned as stipulated by Government from time to time.