Orissa High Court
Dr. Uttamkumar Samanta vs Kiit University And Others .... ... on 18 September, 2023
Bench: B. P. Routray, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.87 of 2023
Dr. Uttamkumar Samanta .... Petitioner
Mr. S.N. Biswal, Advocate
-versus-
KIIT University and others .... Opposite Parties
CORAM:
JUSTICE B. P. ROUTRAY
JUSTICE CHITTARANJAN DASH
ORDER
18.09.2023 Order No.
01. 1. List this matter on 30th October, 2023, as prayed by learned counsel for the Petitioner.
(B.P. Routray) Judge (Chittaranjan Dash) Judge B.K. Barik Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 18-Sep-2023 18:01:17