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Orissa High Court

Dr. Uttamkumar Samanta vs Kiit University And Others .... ... on 18 September, 2023

Bench: B. P. Routray, Chittaranjan Dash

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CMAPL No.87 of 2023
                                Dr. Uttamkumar Samanta                        ....          Petitioner
                                                                          Mr. S.N. Biswal, Advocate
                                                               -versus-
                                KIIT University and others                    ....   Opposite Parties


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                            JUSTICE CHITTARANJAN DASH

                                                             ORDER

18.09.2023 Order No.

01. 1. List this matter on 30th October, 2023, as prayed by learned counsel for the Petitioner.

(B.P. Routray) Judge (Chittaranjan Dash) Judge B.K. Barik Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 18-Sep-2023 18:01:17