Allahabad High Court
Jhandoo And Another vs State Of U.P. And 3 Others on 31 May, 2022
Bench: Rajesh Bindal, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD Chief Justice's Court Serial No. 301 HIGH COURT OF JUDICATURE AT ALLAHABAD *** WRIT - C No. - 32265 of 2019 Jhandoo and another .....Petitioner Through :- Mr. Anil Kumar Dubey and Mr. Chandra Bhan Dubey, Advocates v/s State of U.P. and others .....Respondent Through :- Mr. Ajay Prakash Paul, State Law Officer, Mr. Kaushalendra Nath Singh, Advocate for the respondent - Noida. CORAM : HON'BLE RAJESH BINDAL, CHIEF JUSTICE HON'BLE PIYUSH AGRAWAL, JUDGE ORDER For detailed reasons, see separate order passed today in Writ C No. 14113 of 2017, titled as Runwell India Pvt. Ltd. Vs. State of U.P. & others. (Piyush Agrawal, J.) (Rajesh Bindal, C.J.) Allahabad 31.05.2022 Amit Mishra Whether the order is speaking : Yes/No Whether the order is reportable : Yes/No