Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act] State of Jharkhand - Subsection Section 121(1)(x) in Bihar Education Code, 1961 (x)To conduct an experiment in at least one school under their direct supervision in respect of the progress and self sufficiency in that school.