Section 382(c) in Rajasthan Land Revenue (Land Records) Rules, 1957
(c)To show the balance in hand on account of pay the Office Qanungo is required to keep a register known as register of accounts of pay of the land records staff. In this register the amounts received and disbursed on account of pay or arrear claims are entered on each date on which transaction takes place. The a mount shown in this register should tally with the daily total of the acquittance roll. In the acquittance roll the reciepient's signature is taken in token of the receipt of his pay.