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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956

(1)The Bonds shall be issued in the following denominations:-
  Nomenclature of the Bonds Denominations in which they will be issued.
(a) Rajasthan Jagir Resumption Compensation & RehabilitationBonds 50/-, 100/-, 200 -, 500/, 1,000/-, 5,000/- 10,000/- &25,000/-.
(b) Rajasthan Jagir Resumption Additional Rehabilitation Bonds(yearly Series) 50/-, 100/-, 200/-, 500/- & 1,000/-
(c) Rajasthan Jagir Resumption Additional Rehabilitation Bonds(Half yearly Series) 50/-, 100/-, 200/-, 500/, 1,000/-& 5,000/-